Pushpak Gour vs State
2021 Latest Caselaw 12284 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 173/2020

Pushpak Gour

----Appellant Versus State

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr Anees Bhurat Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

05/08/2021

The case is adjourned for four weeks.

(GOVERDHAN BARDHAR),J

15-MMA/-

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