Chandra Mohan And Anr vs The Addl.Dist.Judge No 2,Bikaner ...
2021 Latest Caselaw 12153 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13096/2017

Chandra Mohan And Anr.

----Petitioners Versus The Addl.dist.judge No 2,bikaner And Ors.

----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. A.K. Singh, Mr. D.S. Pidiyar for Mr.S.S. Ladrecha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/08/2021

The application (01/21) seeking preponment of the

date is considered and disposed of.

List on 6th September, 2021.

(VIJAY BISHNOI),J

76-msrathore/-

Powered by TCPDF (www.tcpdf.org)