Jaisa Ram vs State And Ors
2021 Latest Caselaw 12147 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9094/2016

Jaisa Ram

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. S.L. Jain (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/08/2021

The applications (01/21 and 02/21) preferred on

behalf of respondent-caveator for early listing of the writ petition are considered and disposed of.

List for admission on 26th August, 2021.

(VIJAY BISHNOI),J

75-msrathore/-

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