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Bhanwar Lal vs Rajasthan State Industrial ...
2021 Latest Caselaw 12109 Raj

Citation : 2021 Latest Caselaw 12109 Raj
Judgement Date : 3 August, 2021

Rajasthan High Court - Jodhpur
Bhanwar Lal vs Rajasthan State Industrial ... on 3 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9981/2021

Bhanwar Lal S/o Bhura Ram Choudhary, Aged About 55 Years, College Road, Pali (Raj.)

----Petitioner Versus

1. Rajasthan State Industrial Development And Investment Corp. Ltd., (Riico), Through Its Managing Director, Udhyog Bhawan, Tilak Marg, Jaipur.

2. Regional Manager, Rajasthan State Industrial Development And Investment Corporation Limited (Riico) Pali.

3. Allotment Committee, Rajasthan State Industrial Development And Investment Corporation Limited Through Its Chairman The District Collector, Pali.

----Respondents

For Petitioner(s) : Mr. BS Sandhu For Respondent(s) : Mr. Sanjeet Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

03/08/2021

Learned counsel Mr. Sanjeet Purohit is appearing on behalf of

respondent Nos. 1 and 2.

Issue notice to respondent No.3 only. Issue notice of stay

petition as well, returnable within four weeks.

In the meanwhile, any proceedings hereinafter shall remain

subject to the final outcome of the writ petition.

Connect with SBCWP Nos. 6069/2021 and 6474/2021.

(VIJAY BISHNOI),J

Surabhii/67-

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