Polaram vs Smt. Nando Devi
2021 Latest Caselaw 12067 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3317/2021

Polaram

----Petitioner Versus Smt. Nando Devi

----Respondent

For Petitioner(s) : Mr. Pritam Joshi For Respondent(s) : Ms. Rajni Kaushik

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2021

Learned counsel Ms. Rajni Kaushik is appearing on behalf of

respondent Nos.1 to 4. Let copy of the writ petition be supplied to

her during the course of the day. She prays for some time to

complete her instructions. Time prayed for is granted.

List on 25.08.2021.

(VIJAY BISHNOI),J

Surabhii/28-

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