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R.K. Transport Co vs State Of Rajasthan
2021 Latest Caselaw 12012 Raj

Citation : 2021 Latest Caselaw 12012 Raj
Judgement Date : 2 August, 2021

Rajasthan High Court - Jodhpur
R.K. Transport Co vs State Of Rajasthan on 2 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 6397/2019

R.k. Transport Co., Through Its Partner Purushottam Siyag S/o Shri Shrawan Kumar Siyag, Aged About 21 Years, R/o Near Samudayik Bhawan, Barsingsar, District Bikaner, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Cooperative Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Cooperation Dairy Federation Ltd., Saras Sankul, Jawahar Lal Nehru Marg, Jaipur Through Its Managing Director.

3. Managing Director, Rajasthan Cooperation Dairy Federation Ltd., Saras Sankul, Jawahar Lal Nehru Marg, Jaipur.

4. Uttari Rajasthan Sahakari Dugdh Utpadak Sangh Ltd., Nh-

18, Sri Ganganagar Road, Bikaner, Rajasthan Through Its Managing Director.

5. The Managing Director, Uttari Rajasthan Sahakari Dugdh Utpadak Sangh Ltd., Urmul Bhawan, Ganganagar Road, Bikaner, Rajasthan.

6. Dr. Alok Chaturvedi, Managing Director, Uttari Rajasthan Sahakari Dugdh Utpadak Sangh Ltd., Urmul Bhawan, Ganganagar Road, Bikaner, Rajasthan.

----Respondents Connected With S.B. Civil Writ Petition No. 6402/2019 R.k. Transport Co, Through Its Partner Purushottam Siyag S/o Shri Sharawan Kumar Siyag, Aged About 21 Years, R/o Near Samudayik Bhawan, Barsingsar, District Bikaner, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Cooperative Department, Government Of Rajasthan, Secretariat, Jaipur.

(2 of 2)

2. Rajasthan Cooperation Dairy Federation Ltd., Saras Sankul, Jawahar Lal Nehru Marg, Jaipur Through Its Managing Director.

3. Managing Director, Rajasthan Cooperation Dairy Federation Ltd., Saras Sankul, Jawahar Lal Nehru Marg, Jaipur.

4. Uttari Rajasthan Sahakari Dugdh Utpadak Sangh Ltd., Nh-

15, Sri Ganganagar Road, Bikaner, Rajasthan Through Its Managing Director.

5. The Managing Director, Uttari Rajasthan Sahakari Dugdh Utpadak Sangh Ltd., Urmul Bhawan, Ganganagar Road, Bikaner, Rajasthan.

6. Dr. Alok Chaturvedi, Managing Director, Uttari Rajasthan Sahakari Dugdh Utpadak Sangh Ltd., Urmul Bhawan, Ganganagar Road, Bikaner, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Sajjan Singh Rathore For Respondent(s) : Mr. Mrigraj Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2021

The applications (01/21 in SBCWP No.6397/2019

and 01/21 in SBCWP No.6402/2019) seeking withdrawal

of the writ petitions with liberty to file fresh writ petition,

if occasion so arise, are considered and allowed.

Hence, these writ petitions are dismissed as

withdrawn with the liberty sought for.

(VIJAY BISHNOI),J

161-162 ms rathore

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