Khuswant @ Kushwant vs State
2021 Latest Caselaw 9284 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 192/2021

Khuswant @ Kushwant

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/04/2021

Heard.

Issue notice. Learned Public Prosecutor accepts notices on

behalf of the respondents, therefore notices need not be issued.

Learned Public Prosecutor seeks time to file reply.

Put up after two weeks, as prayed.

In the meantime, reply to the petition be filed.

(MANOJ KUMAR GARG),J 136-MS/-

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