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Rakesh vs The Municipal Corporation ...
2021 Latest Caselaw 9250 Raj

Citation : 2021 Latest Caselaw 9250 Raj
Judgement Date : 23 April, 2021

Rajasthan High Court - Jodhpur
Rakesh vs The Municipal Corporation ... on 23 April, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5817/2021

Rakesh S/o Shri Dhal Singh, Aged About 40 Years, By Caste Mali, Resident Of Khokhariya Bera, Mandore, Jodhpur, Rajasthan.

----Petitioner Versus

1. The Municipal Corporation (North), Jodhpur Through Its Commissioner, Jodhpur, Rajasthan.

2. The Jodhpur Development Authority, Through Its Commissioner, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Manish Patel (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/04/2021

Issue notice. Issue notice of stay petition as well, returnable

within a period of six weeks.

Meanwhile, the parties are directed to maintain status quo as

it exists today.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.2

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