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Ummaid Chand Dhariwal vs State Of Rajasthan
2021 Latest Caselaw 9246 Raj

Citation : 2021 Latest Caselaw 9246 Raj
Judgement Date : 23 April, 2021

Rajasthan High Court - Jodhpur
Ummaid Chand Dhariwal vs State Of Rajasthan on 23 April, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6671/2021

Ummaid Chand Dhariwal S/o Poonam Chand, Aged About 65 Years, Village Post Chhoti Khatu, Tehsil Deedwana, District Nagaur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Revenue Department, Secretariat, Jaipur (Rajasthan).

2. The District Collector, Nagaur.

3. The Sub-Tehsildar, Chhoti Khatu, District Nagaur.

4. Sarpanch, Gram Panchayat Chhoti Khatu, Dist. Nagaur.

----Respondents

For Petitioner(s) : Mr. Kaushal Sharma (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/04/2021

Issue notice. Issue notice of stay application also, returnable

within a period of six weeks.

(VIJAY BISHNOI),J

16-Arun/-

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