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Fakeer Mohd vs Lrs Of Haleema
2021 Latest Caselaw 9223 Raj

Citation : 2021 Latest Caselaw 9223 Raj
Judgement Date : 20 April, 2021

Rajasthan High Court - Jodhpur
Fakeer Mohd vs Lrs Of Haleema on 20 April, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 351/2020

Fakeer Mohd

----Appellant Versus Lrs Of Haleema

----Respondent

For Appellant(s) : Mr. Darshan Jain (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/04/2021

At the request of the learned counsel for the appellant, list

this matter after eight weeks.

(VIJAY BISHNOI),J

3-akash/-

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