Kaushik Komal Acharya vs State Of Rajasthan
2021 Latest Caselaw 9219 Raj

(1 of 1) [CRLR-93/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 93/2021

Kaushik Komal Acharya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. NK Bohra, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Ms. Shobha Prabhakar, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

09/04/2021

Put up on 22.04.2021, as prayed.

(MANOJ KUMAR GARG),J 51-MS/-

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