Rajasthan State Road Transport ... vs Kala
2021 Latest Caselaw 9217 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Review Petition No. 1/2021

Rajasthan State Road Transport Corporation Jaipur

----Petitioner Versus Kala

----Respondent

For Petitioner(s) : Mr. Dinesh Kumar Joshi For Respondent(s) : Mr. B.K. Bhatnagar

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Order

09/04/2021

This matter comes up on an application under Section 5 of

the limitation Act. Learned counsel for the non-applicants Shri

B.K.Bhatnagar is present before the Court.

Heard learned counsel for the parties and perused the

material available on record.

For the reasons mentioned in the application the delay of

seven days in filing the review petition is condoned.

With the consent of both counsel for parties, arguments

heard on the review petition.

Judgment reserved.

(RAMESHWAR VYAS),J

3-rahul arya/-

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