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Sangeeta Mathews @ Sangeeta ... vs The State Of Rajasthan
2021 Latest Caselaw 9213 Raj

Citation : 2021 Latest Caselaw 9213 Raj
Judgement Date : 9 April, 2021

Rajasthan High Court - Jodhpur
Sangeeta Mathews @ Sangeeta ... vs The State Of Rajasthan on 9 April, 2021
Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7690/2020

Suryakanta Prajapat

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 1552/2020 Sangeeta Mathews @ Sangeeta Choudhary

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bharat Singh Rathore Mr. Yashpal Khileree For Respondent(s) : Mr. KS Rajpurohit, AAG Mr. Abhinav Jain for Mr. Mahendra Vishnoi

JUSTICE DINESH MEHTA

Order

09/04/2021

Arguments heard and concluded.

Order reserved.

List this case on 17.04.2021 for pronouncement of

judgment.

(DINESH MEHTA),J 120-121-Rahul/-

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