Suryakanta Prajapat vs The State Of Rajasthan
2021 Latest Caselaw 9212 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7690/2020

Suryakanta Prajapat

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 1552/2020 Sangeeta Mathews @ Sangeeta Choudhary

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bharat Singh Rathore Mr. Yashpal Khileree For Respondent(s) : Mr. KS Rajpurohit, AAG Mr. Abhinav Jain for Mr. Mahendra Vishnoi

JUSTICE DINESH MEHTA

Order

09/04/2021

Arguments heard and concluded.

Order reserved.

List this case on 17.04.2021 for pronouncement of

judgment.

(DINESH MEHTA),J 120-121-Rahul/-

Powered by TCPDF (www.tcpdf.org)