Ajeet Singh vs State
2021 Latest Caselaw 9147 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 736/2020

Ajeet Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. BS Rathore, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/04/2021

Two weeks' time is granted for filing extra sets, failing which

the revision petition shall stand dismissed without further

reference to the Court.

(MANOJ KUMAR GARG),J 92-MS/-

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