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Kailashi Devi vs Pappu Ram
2021 Latest Caselaw 9139 Raj

Citation : 2021 Latest Caselaw 9139 Raj
Judgement Date : 8 April, 2021

Rajasthan High Court - Jodhpur
Kailashi Devi vs Pappu Ram on 8 April, 2021
Bench: Devendra Kachhawaha

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 3552/2019

Kailashi Devi & Ors.

----Appellant Versus Pappu Ram & Anr.

----Respondent

For Appellant(s) : None present

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

08/04/2021

None appeared on behalf of the appellant.

The instant civil misc. appeal has been filed against the

judgment and award dated 26.08.2019 by which claim petition of

claimant-appellant was dismissed by Motor Accident Claims

Tribunal, Sirohi (Rajasthan) in M.A.C No. 98/2016 (CIS No.

98/2016).

In the interest of justice, list the matter on 22.04.2021.

(DEVENDRA KACHHAWAHA),J 26-Akshay/-

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