Praveen Kumar vs The State Of Rajasthan
2021 Latest Caselaw 9076 Raj

(1 of 2) [HC-64/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Habeas Corpus Petition No. 64/2021

Praveen Kumar S/o Shri Magan Lal, Aged About 24 Years, By Caste Meghwal, Resident Of Village And Post Padeev, Kalandri Police Station, Sirohi, Tehsil And District Sirohi.

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary Of Home Affairs Department, Govt Of Rajasthan, Jaipur.

2. Inspector General Of Police, Jodhpur Range, Jodhpur.

3. Superintendent Of Police, Sirohi.

4. Sho Of Kalandri Police Station, District Sirohi.

5. Smt. Bhapuaa Devi W/o Varda Ram, By Caste Meghwal, Resident Of Padeev, Kalandri Police Station, Sirohi, Tehsil And District Sirohi.

6. Smt. Komal W/o Praveen Kumar D/o Shri Varda Ram, By Caste Meghwal, Resident Of Padeev, Kalandri Police Station, Sirohi, Tehsil And District Sirohi.

----Respondents

For Petitioner(s) : Mr. Rameshwar Dave For Respondent(s) : Mr. Anil Joshi, AGA

Ms. Sarita SI, Police Station SHO, Kalandri District, Sirohi

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment

08/04/2021

This petition seeking writ of habeas corpus is filed by the

petitioner for production of Ms. 'K' alleged to be in illegal detention

of respondent No.5, the mother of the detenue.

(2 of 2) [HC-64/2021]

Ms. 'K' who has been impleaded as party respondent No. 6 in

the matter has appeared before this Court on her own along with

her uncle

We have conferred with the corpus in camera.

The corpus has denied the factum of marriage with the

petitioner herein. She stated in unequivocal terms that she is

staying with her parents on her own volition and she is not in

illegal detention as alleged. She has categorically refused to go

with the petitioner herein. The date of birth of the corpus being

08.12.2002, she is major.

Being sui juris, she is at liberty to go wherever she wants to

go.

Accordingly, the corpus is set at liberty to go wherever she

wants to go.

The petition seeking writ of habeas corpus stand disposed of.

(RAMESHWAR VYAS),J (SANGEET LODHA),J 8-Shahenshah/-

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