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Kamlesh Kumar Verma vs Smt. Maya Devi
2021 Latest Caselaw 9041 Raj

Citation : 2021 Latest Caselaw 9041 Raj
Judgement Date : 7 April, 2021

Rajasthan High Court - Jodhpur
Kamlesh Kumar Verma vs Smt. Maya Devi on 7 April, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 544/2019

Kamlesh Kumar Verma

----Appellant Versus Smt. Maya Devi

----Respondent

For Appellant(s) : Mr. Jog Singh. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/04/2021

Heard.

Issue notice to the respondent, returnable within eight

weeks.

(MANOJ KUMAR GARG),J 112-Prashant/-

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