Jaswant Singh vs State
2021 Latest Caselaw 9038 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4666/2021

Jaswant Singh S/o Narsingh, Aged About 55 Years, R/o Ward No. 7, Adjacent To State Bank Of India, Modmandi Dist. Bhatinda (Punjab).

----Petitioner Versus State, Through PP

----Respondent

For Petitioner(s) : Mr. Jogendra Singh For Respondent(s) : Mr. Farzand Ali, AAG-cum-GA Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

07/04/2021

As stated by counsel Shri Jogendra Singh, the instant

application for pre-arrest bail is rejected as infructuous.

(SANDEEP MEHTA),J 163-Sudhir Asopa/-

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