Jagga Ram @ Jagdish @ Jedi vs State
2021 Latest Caselaw 9037 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4671/2021

Jagga Ram @ Jagdish @ Jedi S/o Kumbha Ram, Aged About 30 Years, R/o Koriya Bera, Baori, Kherapa Police Station, Dist. Jodhpur Rural. (Lodged In Central Jail, Jodhpur).

----Petitioner Versus State, Through PP

----Respondent

For Petitioner(s) : Mr. Lalit Solanki For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

07/04/2021

Heard. Perused the material available on record.

The petitioner is a habitual offender as seven cases including

four of theft are registered against him. Thus, it not considered fit

to enlarge him on bail. Thus, giving liberty to the petitioner to file

a fresh application for bail after submission of the charge-sheet, at

this stage, this application for bail is rejected.

(SANDEEP MEHTA),J 77-Sudhir Asopa/-

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