Bhavuk Sharma vs State Of Rajasthan
2021 Latest Caselaw 9034 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 95/2021

Bhavuk Sharma

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Misc(pet.) No. 295/2020

For Petitioner(s) : Mr. NK Sharma, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Mr. GR Goyal, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/04/2021

Put up on 09.04.2021, as prayed.

(MANOJ KUMAR GARG),J 186-MS/-

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