Managing Director vs Naresh Kumar
2021 Latest Caselaw 8993 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4691/2020

1. Managing Director, Ajmer Vidhyut Vitran Nigam Limited, Hati Bhata Power House, Jaipur Road, Ajmer.

2. Executive Engineer, Ajmer Vidhyut Vitran Nigam Limited, Salumber, District Udaipur.

3. Assistant Engineer (O And M), Ajmer Vidhyut Vitran Nigam Limited, Sarada, District Udaipur.

----Petitioners Versus Naresh Kumar S/o Jagganath Meena, R/o Mukam Post Jambuda Ghata, Tehsil Sarada, District Udaipur Through Secretary, Small Industry Labour Union, Udaipur.

                                                                   ----Respondent


For Petitioner(s)           :     Mr. Mrigraj Singh
For Respondent(s)           :



                       JUSTICE DINESH MEHTA

                                       Order

07/04/2021

I.A. No.1/2021

For the reasons stated, application seeking preponement of

the date is allowed.

The matter is taken up for consideration today itself

considering that the Civil Judge, Udaipur has initiated proceedings

for sending officers of the petitioner-Nigam to civil jail.

SBCWP No.5139/2019

In spite of service, nobody appears for the respondents.

Admit.

Issue notice. Issue notice of stay application also.

(2 of 2) [CW-4691/2020]

Meanwhile, effect and operation of the impugned judgment

and award dated 17.09.2019 shall remain stayed, subject to

condition that the respondent is taken back on duty. His

appointment shall remain subject to ultimate decision of the

present writ petition.

Needless to observe that as effect and operation of the

impugned judgment and award has been stayed, the execution

proceedings in relation to the award dated 17.09.2019 shall be

kept in abeyance.

(DINESH MEHTA),J

224-skm/-

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