Shailen Shah vs State
2021 Latest Caselaw 8951 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6371/2019

Shailen Shah

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Sunil Joshi, Adv. For Respondent(s) : Mr. SK Bhati, PP Mr. Vikas Bijarnia, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/04/2021

Put up on 16.04.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 193-nidhi/-

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