Smt Karuna @ Laxmi vs State
2021 Latest Caselaw 8942 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 620/2018

Smt Karuna @ Laxmi

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. H.M. Saraswat For Respondent(s) : Mr. Mukhtiyar Khan, PP.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/04/2021

An application has been filed by the petitioner for early

hearing of this matter.

After perusing the application, no plausible ground is made

out for grant the application. Hence, the instant application for

early hearing filed by the petitioner is hereby dismissed.

List this matter on 16.04.2021 as already fixed by the Office.

(MANOJ KUMAR GARG),J 166-Ishan/-

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