Uttama Ram vs State Of Rajasthan
2021 Latest Caselaw 8939 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 279/2021

Uttama Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Laxman Singh Jodha, Adv. For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/04/2021

Heard.

Call for the record. Requisition be given 'dasti'.

List the matter as soon as the record is received.

(MANOJ KUMAR GARG),J 88-MS/-

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