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Jaswant vs State
2021 Latest Caselaw 8934 Raj

Citation : 2021 Latest Caselaw 8934 Raj
Judgement Date : 6 April, 2021

Rajasthan High Court - Jodhpur
Jaswant vs State on 6 April, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4606/2021

Jaswant S/o Rampat, Aged About 42 Years, R/o Jogiwala, P.s. Bhirani Dist. Hanumangarh. (At Present Lodged In District Jail, Banswara).

----Petitioner Versus State, Through PP

----Respondent

For Petitioner(s) : Mr. Prakash Chandra Bishnoi For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

06/04/2021

Learned counsel Shri Bishnoi submits that the accused-

petitioner has been discharged by the learned trial court.

Thus, the instant application for bail filed on behalf of the

petitioner is dismissed as infructuous.

(SANDEEP MEHTA),J 43-Sudhir Asopa/-

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