Manju vs State Of Rajasthan
2021 Latest Caselaw 8890 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2125/2021

1. Manju W/o Ramesh, D/o Kaluram, Aged About 22 Years,

R/o Akasar, Dist. Bikaner.

2. Ramesh S/o Bhanaram, Aged About 28 Years, R/o Akasar

Dist. Bikaner.

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Superintendent Of Police, Bikaner.

3. SHO, Police Station Bikaner.

4. Superintendent Of Police, Hanumangarh.

5. SHO, Police Station Hanumangarh.

6. Superintendent Of Police, Hisar, Haryana.

7. Kaluram S/o Mangtu Ram, B/c Gadhiya Lohar, R/o Slum

Hut, Azad Nagar, Dist. Hisar, State Haryana.

8. Bijli W/o Kaluram, R/o Slum Hut, Azad Nagar, Dist. Hisar,

State Haryana.

9. Praveen S/o Kaluram, R/o Slum Hut, Azad Nagar, Dist.

Hisar, State Haryana.

10. Gulab S/o Gabbaram, B/c Gadhiya Lohar, R/o Slum Hut,

Azad Nagar, Dist. Hisar, State Haryana.

11. Bharada S/o Gabba Ram, R/o Slum Hut, Azad Nagar, Dist.

Hisar, State Haryana.

12. Bhanaram S/o Rugaram, B/c Gadhiya Lohar, R/o Bhirani,

Dist. Hanumangarh.

13. Bagdi S/o Bhanaram, R/o Bhirani, Dist. Chittorgarh.

14. Ramkumar S/o Sohanram, B/c Gadhiya Lohar, R/o

Bhirani, Dist. Hanumangarh.

15. Biruram S/o Sohan Ram, R/o Bhirani, Dist. Hanumangarh.

----Respondents

For Petitioner(s) : Mr. Ankit Kumar Bishnoi. For Respondent(s) : Mr. Sudhir Tak, P.P.

(2 of 2) [CRLMP-2125/2021]

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/04/2021

The petitioners have preferred this Criminal Misc. Petition

under section 482 Cr.P.C. for protection of Life and Liberty from

the private respondents.

After hearing the counsel for the petitioners and on an

overall consideration of the facts and circumstances of the case,

this Court deems it proper to direct the petitioners to appear

before the Superintendent of Police, Bikaner, who shall hear the

grievance of the petitioners and if necessitated, provide adequate

security and protection to the petitioners.

Consequently, the present Criminal Misc. Petition stands

disposed of.

(MANOJ KUMAR GARG),J 105-Prashant/-

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