Ratan Lal vs State Of Rajasthan
2021 Latest Caselaw 8856 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3831/2021

Ratan Lal S/o Shri Bothmal, Aged About 26 Years, Laxmipura Road, Sargaon, Tehsil Sahada, District Bhilwara. (Lodged In Sub Jailm, Nimahera).

----Petitioner Versus State Of Rajasthan, Through P.P

----Respondent

For Petitioner(s) : Mr. S.S. Shaktawat For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

05/04/2021

Learned counsel Shri Shaktawat does not press the instant

application for bail at this stage. Accordingly, the same is

dismissed as not pressed.

(SANDEEP MEHTA),J 14-Sudhir Asopa/-

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