Raghuveer Jain vs Vijay Singh And Anr
2021 Latest Caselaw 8853 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3242/2015

Raghuveer Jain

----Petitioner Versus Vijay Singh And Anr.

----Respondent

For Petitioner(s) : Mr. Naman Mohnot, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/04/2021

An application for reconstitution of criminal misc. petition has

been filed by the petitioner.

As per the Office report, file is not traceable.

In these circumstances, the application filed by the petitioner

is allowed.

Office is directed to reconstitute file of S.B. Criminal Misc.

Petition No.3242/2015 and list the same on 09.04.2021.

(MANOJ KUMAR GARG),J 113-MS/-

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