Shersingh @ Shelu vs State Of Rajasthan
2021 Latest Caselaw 8839 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 244/2021

Shersingh @ Shelu

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreekant Verma, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Pallav Sharma, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/04/2021

Counsel for the petitioner submits that he has already filed

the challan paper.

Office is directed to tag the challan paper in the court file and

list the matter on 08.04.2021.

(MANOJ KUMAR GARG),J 143-MS/-

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