Om Prakash vs State Of Rajasthan
2021 Latest Caselaw 8834 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 173/2021

Om Prakash

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/04/2021

Issue notice. Learned Public Prosecutor accepts notices on

behalf of the respondents and seeks time to file reply.

Put up after two weeks, as prayed.

Reply be filed in the meantime.

(MANOJ KUMAR GARG),J 148-MS/-

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