Smt. Pushpa Devi @ Rani vs State
2021 Latest Caselaw 8833 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Stay No. 417/2021

Smt. Pushpa Devi @ Rani

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Ratish Bhatnagar, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/04/2021

Learned Public Prosecutor is directed to comply with the

order dated 22.03.2021 passed by this Court.

Put up on 16.04.2021, as prayed.

(MANOJ KUMAR GARG),J 151-MS/-

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