Lal Singh vs State Of Rajasthan
2021 Latest Caselaw 8830 Raj

(1 of 1) [SOSA-84/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 84/2021

Lal Singh S/o Sh. Jithara, Aged About 24 Years, R/o Village Kharod-Chatara, P.s. Sajjangarh, Dist. Banswara (Raj.). (Presently Lodged In Central Jail, Udaipur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh Rathore. For Respondent(s) : Mr. Mool Singh Bhati, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/04/2021

Learned counsel for the appellant does not want to press this

Criminal Misc Suspension Of Sentence Application.

Hence, this Criminal Misc Suspension Of Sentence

Application is dismissed as not pressed.

(MANOJ KUMAR GARG),J 166-Prashant/-

Powered by TCPDF (www.tcpdf.org)