Mahaveer vs State Of Rajasthan
2021 Latest Caselaw 8761 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 11740/2020

Mahaveer S/o Sh. Baludas Vaishnav, Aged About 35 Years, R/o Amartiya, P.s. Parsoli, District Chittorgarh (Raj.).

----Petitioner Versus State Of Rajasthan, Through CBN

----Respondent

For Petitioner(s) : Mr. Vikram Singh Rajpurohit For Respondent(s) : Mr. N.K. Rai, Spl. PP for CBN

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

01/04/2021

Learned counsel Shri Vikram Singh Rajpurohit wants to

withdraw the instant application for pre-arrest bail which is

dismissed as such.

(SANDEEP MEHTA),J

242-Devesh Thanvi/-

Powered by TCPDF (www.tcpdf.org)