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M/S Satyanaryan Balkishan vs Ramesh
2021 Latest Caselaw 8751 Raj

Citation : 2021 Latest Caselaw 8751 Raj
Judgement Date : 1 April, 2021

Rajasthan High Court - Jodhpur
M/S Satyanaryan Balkishan vs Ramesh on 1 April, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4917/2019

M/s Satyanaryan Balkishan

----Petitioner Versus Ramesh

----Respondent

For Petitioner(s) : Mr. Pravin Vyas, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

An application has been preferred on behalf of the petitioner

seeking extension of interim order dated 17.09.2019 passed by

this Court.

For the reasons indicated in the aforesaid application, the

same is allowed. The interim order dated 17.09.2019 granted by

the Court is extended till further orders.

Put up after six weeks, as prayed.

(MANOJ KUMAR GARG),J 146-MS/-

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