Kishna Ram vs State
2021 Latest Caselaw 8750 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 731/2020

Kishna Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Hapu Ram, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. RJ Punia, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

Learned Public Prosecutor is directed to call for the case

diary as well as factual report from the concerned Police Station.

Put up after four weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 147-MS/-

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