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Suresh Chandra Maheshwari vs Smt. Madhu Maheshwari
2021 Latest Caselaw 8749 Raj

Citation : 2021 Latest Caselaw 8749 Raj
Judgement Date : 1 April, 2021

Rajasthan High Court - Jodhpur
Suresh Chandra Maheshwari vs Smt. Madhu Maheshwari on 1 April, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 959/2020

Suresh Chandra Maheshwari

----Petitioner Versus Smt. Madhu Maheshwari

----Respondent

For Petitioner(s) : Mr. Pankaj Kumar Bohra, Adv. For Respondent(s) : Mr. Pradeep Shah, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

Put up on 07.04.2021, as prayed.

(MANOJ KUMAR GARG),J 148-MS/-

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