Pradeep Pareek vs State
2021 Latest Caselaw 8744 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 44/2021

Pradeep Pareek

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Vijay Raj Bishnoi, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

The matter comes up on an application for early listing of the

case.

In the facts and circumstances of the case, no plausible

ground is made out to list the case at an early date.

Hence, the application is dismissed.

List the matter on 28.04.2021 as already fixed.

(MANOJ KUMAR GARG),J 154-MS/-

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