Narulal @ Nariya vs State
2021 Latest Caselaw 8740 Raj

(1 of 1) [CRLW-48/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 48/2021

Narulal @ Nariya

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Manish Kumar Pitaliya, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J 159-MS/-

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