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National Insurance Co. Ltd vs Ramchand
2021 Latest Caselaw 8739 Raj

Citation : 2021 Latest Caselaw 8739 Raj
Judgement Date : 1 April, 2021

Rajasthan High Court - Jodhpur
National Insurance Co. Ltd vs Ramchand on 1 April, 2021
Bench: Devendra Kachhawaha

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Cross Objection (Civil) No. 214/2020

National Insurance Co. Ltd.

----Petitioner Versus Ramchand

----Respondent Connected With S.B. Civil Misc. Appeal No. 1995/2012 Ram Chand

----Petitioner Versus Nemi Chand & Ors.

----Respondent

For Petitioner(s) : Mr. Sanjeev Johari, for the cross-

objector (National Insurance Co.) For Respondent(s) : None present.

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

01/04/2021

S.B. Cross Objection (Civil) No. 214/2020:

As requested by the learned counsel appearing on behalf of

the cross-objector (National Insurance Company), list the matter

on 20.04.2021.

S.B. Civil Misc. Appeal No. 1995/2012:

List this appeal along with S.B. Cross Objection (Civil) No.

214/2020.

(DEVENDRA KACHHAWAHA),J 126-127-Mohan/-

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