Pr. Commissioner Of Income Tax, ... vs M/S Kunal Calcium Ltd
2024 Latest Caselaw 20289 P&H

Punjab-Haryana High Court

Pr. Commissioner Of Income Tax, ... vs M/S Kunal Calcium Ltd on 14 November, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

authenticity of this o

2024: PHHC148905-D8 Eat

203
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

ITA-449-2019 (O&M)
Decided on: 14.11.2024

PR COMMISSIONER OF INCOME TAX PANCHKULA
soeee APPELLANT
VERSUS

M/S KUNAL CALCIUM LTD, 17-18F, DAV MARKET, YAMUNA
NAGAR ---- nase RESPONDENT

CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
HON'BLE MR. JUSTICE SANJAY VASHISTH.

Present: Mr. Saurabh Kapoor, Senior Standing Counsel, and
Ms. Pridhi Sandhu, Jr. Standing Counsel,
for the appellant(s).

Mr. Sandeep Goyal, Advocate,
Mr. B.M. Monga, Advocate, and
Mr. Rohit Kaura, Advocate,

for the respondent(s).

SANJEEV PRAKASH SHARMA, J (ORAL)

For detailed order, see order of even date passed in ITA-203- 2018 titled as "Principal Commissioner of Income Tax Panchkula vs. M/s

Kunal Calcium Ltd., 17-18F, DAV Market, Yamuna Nagar".

(SANJEEV PRAKASH SHARMA)

JUDGE (SANJAY VASHISTH) JUDGE 14.11.2024 Lavisha

Whether speaking/reasoned _ Yes/No Whether reportable Yes/No

cy and rder/judgment igh Court,