Citation : 2024 Latest Caselaw 20196 P&H
Judgement Date : 13 November, 2024
S024 PHA 1402 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH (108) FAO-329-2020 (O&M) Date of decision:- 13.11.2024 Ordnance Factory Khamaria, Jabalpur .. Appellant Versus M/s. Packwell Paper Tube Industries ... Respondent CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL Present:- None for the appellant. 76 26 6 2s SUVIR SEHGAL, J. (ORAL)
1. There is no representation on behalf of the appellant despite a passover.
2. It seems that even the order dated 09.05.2023 passed by this Court,
whereby costs were imposed upon the appellant, has not been complied with.
3. Appellant does not appear to be interested in pursuing the present appeal.
4. Dismissed for non-prosecution.
5. Pending application, if any, stands disposed of. (SUVIR SEHGAL) JUDGE 13.11.2024 Kamal Whether Speaking/Reasoned Yes/No
Whether Reportable Yes/No
authenticity of this order/judgment
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