Bihari Lal vs State Of Punjab And Others
2024 Latest Caselaw 9429 P&H

Punjab-Haryana High Court

Bihari Lal vs State Of Punjab And Others on 1 May, 2024

                                          Neutral Citation No:=2024:PHHC:061938



                                                                 2024:PHHC:061938

201-1       IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH

                                                    CRR-3458-2012
                                                    Reserved on: 25.04.2024
                                                    Pronounced on:01.05.2024

BIHARI LAL
                                                                     ...PETITIONER
                                             VERSUS
STATE OF PUNJAB AND OTHERS
                                                                  ...RESPONDENTS

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present:    Mr. Manbir Singh Basra, Advocate
            for Mr. Harjeet Savera, Advocate
            for the petitioner.

            Mr. Sandeep Kumar, DAG Punjab
            and Mr. Rishabh Singla, AAG Punjab.
                                            ***

HARPREET SINGH BRAR J.

For order, see detailed judgment of even date passed in CRA-S-

3038-SB-2012 titled as Raj Kumar and others vs. State of Punjab.

                                                    (HARPREET SINGH BRAR)
May 01, 2024                                              JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No




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