Paramjit Singh Makkar And Another vs State Of Punjab And Others
2024 Latest Caselaw 9258 P&H

Punjab-Haryana High Court

Paramjit Singh Makkar And Another vs State Of Punjab And Others on 30 April, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

                                  Neutral Citation No:=2024:PHHC:058865-DB




                                                                   2024:PHHC:058865-DB

            IN THE HIGH COURT OF PUNJAB & HARYANA
                        AT CHANDIGARH

( Sr. No. 126 )                                      LPA No. 235 of 2017 (O&M)
                                                     Date of decision: 30.04.2024

Paramjit Singh Makkar and another
                                                                       ..... Appellants
                  Versus

State of Punjab and others
                                                                     ..... Respondents



CORAM : HON'BLE MR. JUSTICE DEEPAK SIBAL
                  HON'BLE MR. JUSTICE DEEPAK MANCHANDA


Present :         Mr. S. S. Narula, Advocate for the appellants.
                  Mr. Amit Goyal, Addl. A. G., Punjab.
                  Mr. R. K. Rana, Advocate and
                  Ms. Nidhi, Advocate for respondent No.4.
                         ***

DEEPAK SIBAL, J. (Oral)

(1) Learned counsel for the contesting parties submit that during

the pendency of the present intra court appeal, the contesting parties, through

a written compromise dated 10.04.2024, have amicably resolved the dispute

which was the subject matter of the instant appeal.

(2) In the light of the above development the present appeal is

disposed of.

(3) It is clarified that the disposal of the instant appeal would be no

impediment in the way of the appellants to take recourse to the remedies that

the appellants may have in law to challenge the criminal proceedings lodged

against them in the light of the directions given in the impugned judgment.

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Neutral Citation No:=2024:PHHC:058865-DB LPA No.235 of 2017 (O&M) [2] 2024:PHHC:058865-DB

(4) All pending miscellaneous application(s), if any, also stand

disposed of.

                                                      (DEEPAK SIBAL)
                                                          JUDGE



30.04.2024                                         ( DEEPAK MANCHANDA )
sunil yadav                                               JUDGE

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

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