Amandeep Kaur And Ors vs Krishan Gopal And Ors
2024 Latest Caselaw 9139 P&H

Punjab-Haryana High Court

Amandeep Kaur And Ors vs Krishan Gopal And Ors on 29 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                              2024:PHHC:058504

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        104-1                                      FAO No.6248 of 2015 (O&M)
                                                                   Date of Decision : 29.04.2024


                        Amandeep Kaur and Others                                      ....Appellants

                                                         VERSUS

                        Krishan Gopal and Others                                   ....Respondents


                        CORAM: HON'BLE MRS. JUSTICE ALKA SARIN


                        Present:     Mr. Rakesh Gupta, Advocate for the claimant-appellants.

                                     Mr. Aman Sharma, Advocate for respondent No.1, 3 and 4.

                                     Mr. Ravi Gakhar, Advocate for respondent No.2.

                                     Mr. Ashwani Talwar, Advocate
                                     for respondent No.5-Insurance Company.


                        ALKA SARIN, J. (Oral)

For orders, see judgment of even date passed in FAO No.924 of

2014 titled as Oriental Insurance Co. Ltd. vs. Amandeep Kaur & Ors.

( ALKA SARIN ) 29.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment