(O&M) Jasvir Singh & Others vs Ppunjab National Bank & Others
2024 Latest Caselaw 9138 P&H

Punjab-Haryana High Court

(O&M) Jasvir Singh & Others vs Ppunjab National Bank & Others on 29 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:058510

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        207                                             RSA No.1526 of 1996 (O&M)
                                                                        Date of Decision : 29.04.2024


                        Jasvir Singh and Others                                            ....Appellants
                                                             VERSUS
                        Punjab National Bank and Another                                .....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :       None for the appellants.

                                        Mr. Ankit Kaushal, Advocate for respondent No.1.


                        ALKA SARIN, J. (Oral)

1. Present appeal pertains to the year 1996. Vide order dated

15.11.2023 fresh notices were issued to the appellants. As per office report,

the appellants stand duly served, however, none has put in appearance on

their behalf.

2. In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

( ALKA SARIN ) 29.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment