Mohit @ Boxer vs State Of Haryana
2021 Latest Caselaw 2921 P&H

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                               CRM-M-28875-2020
                                               Date of Decision : 07.10.2021

Mohit @ Boxer                                                       ...Petitioner


                                 Versus


State of Haryana                                                 ....Respondent



CORAM:      HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

Present:    Mr. Kartar Singh Malik, Advocate for the petitioner

            Mr. Karan Garg, AAG, Haryana.

                      ***
Harsimran Singh Sethi, J. (Oral)

For orders, see judgment of even date passed in CRM-M-21837

of 2021 titled as Chand vs. State of Haryana.

October 7, 2021                        (HARSIMRAN SINGH SETHI)
aarti                                           JUDGE

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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