Sukhwinder Singh And Ors vs Sub Divisional Legal Services ...
2021 Latest Caselaw 1805 P&H

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH
105
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                          IN VIRTUAL COURT
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                                                         CWP No. 9512 of 2021
                                                     Date of decision : 24.5.2021

Sukhwinder Singh and others                                       ......Petitioner
                                        Vs.
Sub Divisional Legal Services Committee, Derra Bassi others
                                                        ......Respondents


Coram: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

Present :    Mr. Naresh Jain, Advocate, for the petitioners

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Rajbir Sehrawat, J. (Oral)

Counsel for the petitioners submits that he be permitted to

withdraw the present petition with liberty to avail the appropriate remedy

available under the Code of Civil Procedure qua the judgment/award and the

decree impugned in the present petition.

Dismissed as withdrawn with the liberty aforesaid.

(RAJBIR SEHRAWAT) JUDGE 24.5.2021 Ashwani

Speaking/Reasoned : Yes/No Reportable : Yes/No

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