Ram Parikshan Mishra @ Ram ... vs The State Of Bihar
2023 Latest Caselaw 5403 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                  CRIMINAL MISCELLANEOUS No.23013 of 2023
      Arising Out of PS. Case No.-197 Year-2017 Thana- MADHUBANI COMPLAINT CASE
                                       District- Madhubani

     ======================================================

Ram Parikshan Mishra @ Ram Parichhan Mishra S/O Late Hajari Mishra

R/O Village- Fatepur, P.S- Pandaul, Distt.- Madhubani.

... ... Petitioner/s

Versus

1. The State of Bihar.

2. Bhutai Yadav S/O Sri Gyan Yadav R/O Village- Fatepura, P.S- Pandaul,

Distt.- Sitamarhi.

3. Malbar Yadav S/O Ramdeo Yadav R/O Village- Fatepura, P.S- Pandaul,

Distt.- Sitamarhi.

4. Ram Bilash Rai S/O Jib Lal Rai (Yadav) R/O Village- Kajiyana, P.S-

Pandaul (Madhubani), Distt.- Madhubani.

5. Ramdeo Yadav S/O Baharu Yadav R/O Village- Bardoha (Bardoha), P.S-

Babubarhi (Rajnagar), Distt.- Madhubani.

... ... Opposite Party/s

====================================================== Appearance :

For the Petitioner/s : Mr.Bimal Kumar Jha, Adv For the Opposite Party/s : Mr.Arun Kumar Singh, APP ====================================================== CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN SINGH ORAL JUDGMENT Date : 17-10-2023 Learned counsel for the petitioner, after some

arguments, seeks permission to withdraw this application with a

liberty to assail the impugned order by filing a revision petition.

2. This application is dismissed as withdrawn with the Patna High Court CR. MISC. No.23013 of 2023 dt.17-10-2023

liberty as sought.

(Chakradhari Sharan Singh, J)

ranjan/-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          18.10.2023
Transmission Date       18.10.2023