Raman Singh @ Raviranjan Kumar ... vs The State Of Bihar
2023 Latest Caselaw 5401 Patna

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 CRIMINAL MISCELLANEOUS No.23286 of 2023
                          Arising Out of PS. Case No.-110 Year-2019 Thana- JALALPUR District- Saran
                    ======================================================

RAMAN SINGH @ RAVIRANJAN KUMAR SINGH S/O SATYENDRA SINGH Resident of Village- Belkunda, P.S.- Jalalpur, District- Saran.

... ... Petitioner/s Versus THE STATE OF BIHAR

... ... Opposite Party/s ====================================================== Appearance :

For the Petitioner/s : Mr.Gajendra Kumar Singh, Adv For the Opposite Party/s : Mr.Ajit Kumar, APP ====================================================== CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN SINGH ORAL JUDGMENT Date : 17-10-2023 Learned counsel for the petitioner seeks permission to

withdraw the present petition.

2. Prayer is allowed.

3. This application is dismissed as withdrawn.

(Chakradhari Sharan Singh, J)

ranjan/-

AFR/NAFR               NAFR
CAV DATE               NA
Uploading Date         18.10.2023
Transmission Date      18.10.2023